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Reserve Bank of India Releases December Issue of the Financial Stability Report - (31 Dec 2024)

BANKING

Reserve Bank of India has released the December issue of Financial Stability Report (FSR) reflecting on the collective assessment of the Sub-Committee of the Financial Stability and Development Council (FSDC) on the resilience of the Indian financial system and risks to financial stability.

Tags : RBI   FINANCIAL STABILITY REPORT   COLLECTIVE ASSESSMENT  

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