SC: Dismissal, Being the Severest Punishment, Should be Imposed Only For Grave Misconduct  ||  SC: Constructive Res Judicata Applies to Grounds Omitted Through Negligence or Inadvertence  ||  Madras High Court: Honour Killing is a Shameful Act and an Extreme Manifestation of Casteism  ||  Bombay High Court: Traditional Families Often Hesitate to Report Sexual Offences  ||  Jharkhand High Court Directs Circle Officers to Digitally Verify Land Records and Remove Mismatches  ||  MP High Court: Writ Court Cannot Grant Interim Relief Once Party is Relegated to Alternate Forum  ||  Supreme Court Issues Directions to Speed Up MACT Claims Amid Six-Year Average Pendency  ||  Supreme Court: Sex Selection Practices Continues Due to Preference For Male Children  ||  Supreme Court: Injury From a Fallen Tree is Not a Motor Accident for MACT Claims  ||  Madras HC: Recent Tamil Nadu Elections Reflect Voting Beyond Caste and Community Considerations    

Alumni Assoc. of MGM Hospital Files Petition Seeking Halt on Transportation of Union Carbide Waste - (31 Dec 2024)

CIVIL

Alumni Association of Mahatma Gandhi Memorial Hospital has filed a petition in the Madhya Pradesh High Court seeking halt on transportation of toxic waste from the Union Carbide factory in Bhopal on the ground that the disposal will be harmful for the residents.

Tags : MP HIGH COURT   UNION CARBIDE WASTE   TRANSPORTATION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved