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New Berthing Policy at major ports from August 2016 - (20 Jun 2016)

MANU/PIBU/0495/2016

Commercial

Relevant : The Ministry of Shipping formulated a new Berthing Policy for Dry Bulk Cargo for all major ports in the country, effective 20 August 2016.

The new policy provides a standardised framework for calculation of norms, depending on commodities handled and infrastructure available.

Tags : SHIPPING   BERTHING POLICY   DRY BULK  

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