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HC of Bombay Rules for Video Conferencing for Courts, 2022 Implemented from 29th December, 2024 - (30 Dec 2024)

CIVIL

Bombay High Court has implemented the High Court of Bombay Rules for Video Conferencing for Courts, 2022 from 29th December, 2024 which aim at modernization of judicial process and shall be applicable on several courts and tribunals.

Tags : BOMBAY HIGH COURT   VIDEO CONFERENCING   JUDICIAL PROCESS  

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