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SC Expresses Reservations Over Farmer’s Objection to Provide Medical Aid to Jagjit Singh Dallewal - (27 Dec 2024)

CIVIL

Supreme Court while expressing reservation over objection of protesting farmers in providing medical aid to farmers' leader Jagjit Singh Dallewal has called upon the State to ensure that medical aid is provided to him.

Tags : SUPREME COURT   PROTESTING FARMERS   MEDICAL AID  

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