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Delhi High Court Directs Signing of MoU for Implementation of PM-ABHIM Scheme - (27 Dec 2024)

CIVIL

Delhi High Court has directed signing of Memorandum of Understanding (MoU) between Ministry of Health and Family Welfare and the Delhi Government for implementation of PM- Ayushman Bharat Health Infrastructure Mission (PM-ABHIM) scheme in the capital.

Tags : DELHI HIGH COURT   MEMORANDUM OF UNDERSTANDING   PM-ABHIM  

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