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All. HC: Organisations Cannot Claim Allotment of Particular Land at Mahakumbh Mela - (23 Dec 2024)

CIVIL

Allahabad HC while disposing a petition seeking allotment of a particular land during Mahakumbh Mela, has stated that no particular organisation can claim a vested right for being allotted a particular land only because the said land may have been allotted to it in the previous years.

Tags : ALLAHABAD HIGH COURT   MAHAKUMBH MELA   VESTED RIGHT  

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