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Bombay HC Slams CBI, SIT in Dabholkar-Pansare Murders Case - (24 Jun 2016)

Bombay HC has slammed Central Bureau of Investigation (CBI) and Special Investigation Team (SIT) probing the murders of rationalists Govind Pansare and Narendra Dhabolkar.

Tags : BOMBAY HC   GOVIND PANSARE   NARENDRA DHABOLKAR  

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