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SC: Collegium Cautions Allahabad HC Judge Over Controversial Remarks - (18 Dec 2024)

CIVIL

Supreme Court collegium while cautioning Allahabad High Court judge Justice SK Yadav over his controversial remarks against the Muslim community in a recent speech, has stated that judges must maintain the dignity of the office both inside and outside the court.

Tags : SUPREME COURT COLLEGIUM   ALLAHABAD HIGH COURT   CONTROVERSIAL REMARKS  

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