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CIC Directs Issue of Notices in Names of the-then Chiefs of Political Parties - (24 Jun 2016)

Central Information Commission (CIC) has directed its Registrar to issue fresh notices in the names of the then Chiefs of political parties after activist R K Jain alleged that the concerned official in an earlier notice dropped all names except Sonia Gandhi’s.

Tags : CENTRAL INFORMATION COMMISSION   SONIA GANDHI  

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