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SC: Ban on Firecrackers Required Not Only to Curb Air Pollution but also Noise Pollution - (13 Dec 2024)

ENVIRONMENT

Supreme Court while directing Delhi government and NCR states to decide on a complete year-round ban on firecrackers, has stated that this is the requirement not only to curb the air pollution but noise pollution as well.

Tags : SUPREME COURT   BAN ON FIRECRACKERS   NOISE POLLUTION  

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