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Delhi HC Dismisses Bail Plea in Ponty Chadha Shootout Case - (24 Jun 2016)

Delhi HC has denied to grant bail to accused facing murder trial in a 2012 shootout here that claimed the lives of liquor baron Gurdeep Singh Chadha aka Ponty Chadha and his younger brother Hardeep Chadha, saying there are "serious allegations" against him.

Tags : DELHI HC   PONTY CHADHA  

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