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AP HC Declines Stay on Govt. Memo Permitting Higher Rate for Premiere of Pushpa 2 Movie - (09 Dec 2024)

MEDIA AND COMMUNICATION

AP HC while dismissing a PIL initiated for challenging the hiked rate of tickets for the movie Pushpa-2 has observed that the petitioner has failed to satisfy that how the fixation of rates for premier show in regard to high-budget films in any manner contravenes G.O.Ms.No.13, dated 07.03.2022.

Tags : AP HC   PUSHPA-2  

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