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EPFO: 8.16% Extra Benefit to Pensioners if They Defer Withdrawal - (23 Jun 2016)

Employees' Provident Fund Organisation (EPFO) has said that pensioners who defer withdrawal of pension for two years after reaching the age of 58 years could get an extra 8.16% in pension amount.

Tags : EMPLOYEES' PROVIDENT FUND ORGANISATION (EPFO)   PENSION  

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