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SC: Police Verification Report of Selected Candidates Must be filed within 6 Months of Appointment - (09 Dec 2024)

SERVICE

SC has directed that the police officials of all the States to complete the enquiry and file report as regards the character, antecedents, nationality, genuineness of the documents produced by candidates selected for Government service, not later than six months from the date of their appointment.

Tags : SUPREME COURT   POLICE VERIFICATION REPORT  

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