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Rajya Sabha Passes the ‘Bharatiya Vayuyan Vidheyak, 2024’ - (06 Dec 2024)

CIVIL

Rajya Sabha has passed the Bharatiya Vayuyan Vidheyak, 2024 that seeks to replace the Aircraft Act, 1934. The bill aims at elevating safety standards, foster investments, and bring India’s aviation regulatory framework in line with global norms.

Tags : RAJYA SABHA   BHARATIYA VAYUYAN VIDHEYAK   AIRCRAFT ACT  

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