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Del. HC: It’s a Disturbing Trend of Exploiting Social Media Platforms for Committing Sexual Offences - (06 Dec 2024)

CRIMINAL

Delhi High Court while rejecting bail application of accused in POCSO case, has noted that it is a disturbing trend of exploiting social media platforms in order to commit sexual offence especially against minors.

Tags : DELHI HIGH COURT   SOCIAL MEDIA PLATFORMS   SEXUAL OFFENCES  

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