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P&H HC: If People are Allowed to Stay All Night at Bars and Pubs, it will Hamper Indian Society - (06 Dec 2024)

CIVIL

P&H HC while questioning Haryana Government’s policy of allowing sale of liquor past midnight in Gurugram & Faridabad, has observed that it cannot be remained unnoticed that if the people are allowed to stay all night at bars and pubs, the social strain of Indian society will be seriously hampered.

Tags : P&H HIGH COURT   HARYANA GOVERNMENT   SALE OF LIQUOR  

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