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SC: NCR States to Ask Workers to Register Themselves on Portal for Receiving Subsistence Allowance - (06 Dec 2024)

ENVIRONMENT

Supreme Court has asked all the NCR States to convene meeting with workers union and urge them to get the workers registered on online portal in order to become eligible for receiving subsistence allowance for the period they remain unemployed due to ban on construction activities.

Tags : SUPREME COURT   NCR STATES   SUBSISTENCE ALLOWANCE  

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