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Rajya Sabha Passes the Boilers Bill, 2024 - (05 Dec 2024)

CIVIL

Rajya Sabha has passed the Boilers Bill, 2024 which repeals the previous Boilers Act, 1923. The new bill includes provisions for regulation of boilers, safety of people working inside a boiler and uniformity in registrations.

Tags : RAJYA SABHA   BOILERS BILL   REGULATION OF BOILERS  

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