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Punjab and Haryana HC: NRIs Entitled to Admission on Basis of 10+2 Marks - (23 Jun 2016)

Punjab and Haryana High Court has made it clear that NRI candidates are entitled to admission against NRI quota seats on basis of qualifying marks obtained in the 10+2 examination, subject to equivalence certificate issued by Baba Farid University.

Tags : PUNJAB AND HARYANA HIGH COURT   NRI  

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