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Tel. HC: Teacher Eligibility Test Guidelines Framed to Ensure that Competent Persons are Recruited - (05 Dec 2024)

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Tel. HC has observed that guidelines for conducting Teacher Eligibility Test have been framed to ensure that competent persons are recruited as Teachers and they should possess the essential aptitude and ability to meet the challenges of teaching at the primary and upper primary levels.

Tags : TELANGANA HIGH COURT   TEACHER ELIGIBILITY TEST   COMPETENT PERSONS  

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