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Rajya Sabha Passes Oilfields (Regulation and Development) Amendment Bill, 2024 - (04 Dec 2024)

CIVIL

Rajya Sabha has passed the Oilfields (Regulation and Development) Amendment Bill, 2024 which aims at reforming the framework governing oil, gas exploration and production. The bill also delinks petroleum operation from mining operations to boost investment.

Tags : RAJYA SABHA   GAS EXPLORATION   PETROLEUM OPERATION  

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