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Bharatiya Vayuyan Vidheyak, 2024 tabled in Rajya Sabha - (04 Dec 2024)

CIVIL

Union Aviation Minister has tabled the Bharatiya Vayuyan Vidheyak, 2024 for passage in Rajya Sabha. The bill seeks to repeal the Aircraft Act, 1934 and was passed by Lok Sabha in the previous session of Parliament.

Tags : BHARATIYA VAYUYAN VIDHEYAK   RAJYA SABHA   AIRCRAFT ACT  

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