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Calcutta HC Allows Bail Application of Former TMC aide Ayan Sil in Recruitment Scam Case - (03 Dec 2024)

CRIMINAL

Calcutta High Court has allowed a bail application filed by the former TMC leader, Santanu Banerjee's aide Ayan Sil in connection with the recruitment scam case, wherein high ranking Trinamool Congress leaders were being probed by the ED and CBI.

Tags : CALCUTTA HIGH COURT   SANTANU BANERJEE   AYAN SIL   RECRUITMENT SCAM CASE  

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