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SC Stays Contempt Proceedings in Gujarat High Court Against Judicial Officer - (03 Dec 2024)

CONTEMPT OF COURT

Supreme Court has stayed the contempt proceedings initiated against a judicial officer, by the Gujarat High Court and included him as a respondent in a contempt petition filed by a person who alleged that he was illegally arrested in violation of the SC's guidelines in the Arnesh Kumar case.

Tags : SUPREME COURT   GUJARAT HIGH COURT   ARNESH KUMAR CASE  

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