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SC Provides Interim Protection to Journalist Mamta Tripathi in UP Police FIR - (03 Dec 2024)

CRIMINAL

The Supreme Court has granted interim protection against coercive action to journalist Mamta Tripathi who was booked over an alleged defamatory video report dated September 23, 2023 published by Dainik Bhaskar.

Tags : SUPREME COURT   MAMTA TRIPATHI   DAINIK BHASKAR  

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