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SC Stays Arrest of YSR Congress Party's Social Media Head for 2 weeks - (03 Dec 2024)

CRIMINAL

The Supreme Court has stayed the arrest to YSR Congress Party's social media head, Sajjala Bhargav Reddy for two weeks and directed him to approach the Andhra High Court for appropriate remedy.

Tags : SUPREME COURT   SAJJALA BHARGAV REDDY   YSR CONGRESS PARTY  

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