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SC Rejects Plea Challenging SC/ST Reservations in Punjab's Gram Panchayat Posts - (03 Dec 2024)

ELECTION

The Supreme Court has rejected the plea challenging reservation of seats for Scheduled Castes/Tribes in Gram Panchayat elections in village in Ferozepur, Punjab.

Tags : SUPREME COURT   GRAM PANCHAYAT ELECTIONS  

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