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SC: Refusing to Marry Someone Doesn’t Attract Offence of Abetment to Suicide - (02 Dec 2024)

CRIMINAL

Supreme Court while setting aside conviction of a person charged with abetment to suicide, has observed that merely refusing to marry someone will not attract the offence under Section 306 of the Indian Penal Code, 1860.

Tags : SUPREME COURT   ABETMENT TO SUICIDE   SECTION 306  

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