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SC: Concerning that Criminal Law is Being Used Against Men Once Consensual Relationship Ends - (27 Nov 2024)

CRIMINAL

SC has observed that it is evident from large number of cases decided by this Court that there is a worrying trend that consensual relationships going on for prolonged period, upon turning sour, have been sought to be criminalised by invoking criminal jurisprudence.

Tags : SUPREME COURT   CRIMINAL LAW   CONSENSUAL RELATIONSHIP  

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