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SC Dismisses Petitions Challenging Inclusion of Words 'Socialist' & 'Secular' in Preamble - (26 Nov 2024)

CONSTITUTION

SC while dismissing petitions challenging inclusion of words ‘Socialist’ and ‘Secular’ in Preamble of the COI, has observed that there is no legitimate cause or justification for challenging this constitutional amendment & circumstances do not warrant this Court's exercise of discretion.

Tags : SUPREME COURT   SOCIALIST   SECULAR  

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