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SC: Government Allocating Land to Privileged Few Engenders a System of Inequality - (26 Nov 2024)

CIVIL

SC has observed that when the government allocates land at discounted rates to the privileged few, it engenders a system of inequality. This preferential treatment conveys the message that certain individuals are entitled to more, not due to the necessities but simply because of their status.

Tags : SUPREME COURT   ALLOCATING LAND   INEQUALITY  

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