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Ker. HC: Under 'Recruitment by Transfer', Prescribed Conditions Need to be Scrupulously Followed - (25 Nov 2024)

SERVICE

Ker HC has stated that when term used in relevant rules is that candidate is said to be “recruited by transfer” to service if his appointment to the service is in accordance with rules for recruitment by transfer to service, condition in notification is to be scrupulously followed till appointment.

Tags : KERALA HIGH COURT   RECRUITMENT BY TRANSFER   APPOINTMENT TO SERVICE  

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