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NTF Gives Comprehensive Suggestions on Enhancing Better Working Conditions of Medical Professions - (20 Nov 2024)

CIVIL

The nine member National Task Force (NTF) constituted by the Supreme Court has given detailed recommendations on safe & better working conditions for medical professionals at workplace which include constitution of security committee in healthcare establishments, coordination with local police etc.

Tags : SUPREME COURT   NATIONAL TASK FORCE   MEDICAL PROFESSIONALS  

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