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Competition Commission of India Imposes Penalty on Meta for Abusing its Dominant Position - (19 Nov 2024)

MRTP/ COMPETITION LAWS

The Competition Commission of India has imposed a penalty of Rs. 213.14 Crore on Meta that is owned by Mark Zuckerberg, for abusing its dominant position in relation to implementation of 2021 privacy policy of WhatsApp.

Tags : COMPETITION COMMISSION   META   DOMINANT POSITION  

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