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Bombay HC Rejects PIL against Satyamev Jayate - (22 Jun 2016)

Bombay HC has rejected a public interest litigation which had taken objection to the use of ‘Satyamev Jayate’ as the title of a show hosted by actor Aamir Khan stating these words formed part of the Emblem of India and their usage was in violation of certain provisions of the law.

Tags : BOMBAY HC   SATYAMEV JAYATE  

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