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Ker. HC: Only Reporters With ID Cards Issued by Devaswom Board Can Stay at Sabarimala Sannidhanam - (18 Nov 2024)

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Kerala High Court has held that persons holding identity cards issued by the Travancore Devaswom Board alone shall be permitted to remain at Sabarimala Sannidhanam.

Tags : KERALA HIGH COURT   DEVASWOM BOARD   SABARIMALA SANNIDHANAM  

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