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Raj HC: Consideration of Candidate Solely on Basis of Merit is Ethos of Selection/ Admission Process - (18 Nov 2024)

EDUCATION

Raj. HC has held that consideration of candidate solely on basis of merit, un-biasness and transparency in selection process, are the ethos of the selection/ admission process and in no situation the same can be compromised and the rule of merit should supersede over any other technical instruments.

Tags : RAJASTHAN HIGH COURT   ADMISSION PROCESS   MERIT  

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