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Ori. HC: Wife Staying with Paramour & Not Reporting About Missing Husband is Not Criminal Conspiracy - (15 Nov 2024)

CRIMINAL

Orissa High Court has held that a wife not trying to trace her husband, not reporting his missing status and staying with paramour will not amount to criminal conspiracy under Section 120-B of the Indian Penal Code, 1860.

Tags : ORISSA HIGH COURT   CRIMINAL CONSPIRACY   SECTION 120-B  

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