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Gau HC: Crim. Petitions Filed after 1st July, 2024 in FIRs before said Date to be Filed Under BNSS - (14 Nov 2024)

CRIMINAL

Gauhati High Court has held that all the criminal petitions, bail applications filed after 1st July, 2024 in FIRs registered prior to this date are liable to be filed under the Bharatiya Nagarik Suraksha Sanhita, 2023.

Tags : GAUHATI HIGH COURT   BAIL APPLICATIONS   BNSS  

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