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MP HC: Fair Play is Expected in Every Matter, Whether it is Judicial or Administrative - (13 Nov 2024)

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MP HC has observed any proceeding that is being initiated for no reason and for no fault of employee, the same cannot be misutilized, merely because the power is available with the employer to initiate the same. Fair play is expected in every matter, whether it is judicial or it is administrative.

Tags : MP HIGH COURT   JUDICIAL   FAIR PLAY  

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