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SC Stays Calcutta HC Order Directing CBI Probe in Case of Custodial Torture of 2 Women - (13 Nov 2024)

CRIMINAL

Supreme Court has stayed the order passed by the Calcutta High Court that directed CBI probe in allegations of custodial torture of two women who were arrested during the protests after the RG Kar Medical College rape-murder incident.

Tags : SUPREME COURT   CBI PROBE   CALCUTTA HIGH COURT  

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