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SC Expresses Concern Over Inadequate Implementation of Solid Waste Management Rules, 2016 - (13 Nov 2024)

ENVIRONMENT

Supreme Court while expressing concern over inadequate implementation of Solid Waste Management Rules, 2016, has observed that if authorities do not come together and tell the Court the time bound schedule for implementation of the 2016 Rules, the court may have to consider passing harsh order.

Tags : SUPREME COURT   SOLID WASTE MANAGEMENT   INADEQUATE IMPLEMENTATION  

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