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SC: Stakeholders to Come up with a Plan to Implement 'Menstrual Hygiene Policy’ - (13 Nov 2024)

CIVIL

Supreme Court while hearing a petition on providing free sanitary napkins to adolescent girl children in Government schools, has passed an order on submission of a note on how the stakeholders could come up with an action plan to implement the 'Menstrual Hygiene Policy for School-going Girls'.

Tags : SUPREME COURT   SANITARY NAPKINS   MENSTRUAL HYGIENE POLICY  

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