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Del. HC Closes Appeal by Wikimedia Against Order Directing Disclosure of Subscriber Details - (12 Nov 2024)

CIVIL

Del. HC has closed an appeal filed by Wikimedia Foundation against the order of a single judge bench that directed it to disclose information of subscribers who edited Asian News International (ANI) Wikipedia page. The matter was closed on the ground that parties had entered into a consent order.

Tags : DELHI HIGH COURT   WIKIMEDIA FOUNDATION   ASIAN NEWS INTERNATIONAL  

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