Bombay HC: National Security Justifies Denial of Police Clearance Certificate  ||  Bombay HC: Comic Remarks Without Malicious Intent Not Religious Insult  ||  J&K&L High Court: Scandalous Allegations Against Judicial Officers in Pleadings Impermissible  ||  P&H HC: Writ Petition Against Private Trust's Contractual Employment Dismissed  ||  Gujarat HC: Customary Divorce Entitles Daughter to Family Pension  ||  Calcutta HC: ECI's Prerogative to Deploy Central Employees as Counting Supervisors Upheld  ||  Calling the Situation Grim, the Supreme Court Takes Suo Motu Cognizance of Delays in NCLT Approvals  ||  Supreme Court: Admission of a Claim by a Resolution Professional is Not Debt Acknowledgment  ||  Supreme Court: Public Figures Must Exercise Caution as Their Words Have Consequences in Society  ||  SC: State Must Act as a Model Employer, Criticising the Union For Not Regularising ISRO Workers    

Del. HC Closes Appeal by Wikimedia Against Order Directing Disclosure of Subscriber Details - (12 Nov 2024)

CIVIL

Del. HC has closed an appeal filed by Wikimedia Foundation against the order of a single judge bench that directed it to disclose information of subscribers who edited Asian News International (ANI) Wikipedia page. The matter was closed on the ground that parties had entered into a consent order.

Tags : DELHI HIGH COURT   WIKIMEDIA FOUNDATION   ASIAN NEWS INTERNATIONAL  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved