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Del. HC: Heavy Reliance on Sale Deed to Establish Agricultural Character of Land Would Be Misplaced - (11 Nov 2024)

PROPERTY

Del. HC has held that sale deed primarily reflects transaction between parties and terms of sale, but it does not, in itself, verify the land's classification as agricultural for taxation purposes. Therefore, heavy reliance on sale deed to establish agricultural character of land would be misplaced.

Tags : DELHI HIGH COURT   SALE DEED   AGRICULTURAL CHARACTER  

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