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Bench Strength of J&K and Ladakh High Court Increased from 17 to 25 - (08 Nov 2024)

CIVIL

Ministry of Law and Justice has increased the Judge Strength of the Jammu & Kashmir and Ladakh High Court, from 17 to 25 Judges, with 19 Permanent Judges and 06 Additional Judges.

Tags : JAMMU & KASHMIR   BENCH STRENGTH   LADAKH  

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