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SC: Person Having Driving Licence for LMV Can Drive Vehicle Less than 7500 Kg - (06 Nov 2024)

MOTOR VEHICLES

Supreme Court has held that a person having a driving licence for a light motor vehicle (LMV) is allowed to drive a transport vehicle weighing less than 7500kg, without any specific authorisation.

Tags : SUPREME COURT   DRIVING LICENCE   LIGHT MOTOR VEHICLE  

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