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SC: Public Service Commission Must Maintain High Standard of Probity and Transparency - (05 Nov 2024)

SERVICE

SC while disapproving Kerala Public Service Commission’s (KPSC) inconsistent stances in a case, has stated that a State instrumentality seized of the solemn responsibility of making selections to public services must maintain a high standard of probity and transparency.

Tags : SUPREME COURT   KPSC   TRANSPARENCY  

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